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section 22
cantonment act 1924
cantonment
cantonments act
section 22 title:indian partnership act doctypes: tribunals,others,laws
[
Section 22(1)
] [
Section 22
] [
Complete Act
]
Central Government Act
Section 22(1)(a) in The Cantonments Act, 1924
(a) unless prevented by reasonable cause, to convene and preside at all meetings of the Board and to regulate the conduct of business thereat;