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Citedby 57 docs - [View All]
Rani Annapurnabai vs Court Of Wards Through The ... on 27 October, 1966
Firm Ramlochan Ram Lakshmi Prasad ... vs Maikha Sethani on 17 September, 1959
A.R. Deivasigamani Mudaliar vs T.N. Somasundara Nadar (Died) And ... on 9 July, 2003
Murlidhar Narayan And Ors. vs Dattajirao Gangaram And Ors. on 5 April, 1951
The Guardians And Wards Act, 1890 And Certain Provisions Of The Hindu ...

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Central Government Act
Section 27 in The Guardians And Wards Act, 1890
27. Duties of guardian of property.- A guardian of the property of a ward is bound to deal therewith as carefully as a man of ordinary prudence would deal with it if it were his own, and, subject to the provisions of this Chapter, he may do all acts which are reasonable and proper for the realisation, protection or benefit of the property.