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Citedby 10 docs - [
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State Of Kerala vs Amalgamated Malabar Estates (P.) ... on 2 May, 1979
Krushi Goseva Sangh And Anr. vs State Of Maharashtra And Ors. on 23 September, 1987
Sri Ramratan Jhawar vs Government Of A.P. And Anr. on 19 April, 2002
Gomukhi Sewa Dham vs State Of Chhattisgarh And Four ... on 1 September, 2004
Phuli And Ors. vs Bhag Singh And Ors. on 7 December, 1983
User Queries
section 9
preservation doctypes: supremecourt,laws
[
Complete Act
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Central Government Act
Section 9 in The Elephants' Preservation Act, 1879
9. Limitation of prosecution. Every prosecution under this Act shall be commenced within six months from the commission of the offence in respect of which it is instituted.