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Citedby 6 docs - [
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Shanmugavel vs Associated Publishers (Madras) ... on 16 August, 1995
Shanmugavel vs Associated Publishers (Madras) ... on 16 August, 1995
Sri Chamundeeswari Weaving And ... vs The Mysore Spinning And ... on 6 October, 1961
The vs Unknown on 30 October, 2012
Shelke Bevarages Private Ltd. vs Rasiklal Manikchand Dhariwal on 29 March, 2010
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trade marks act
trade mark
trade mark act 1999
"the trade marks act,1999"
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Section 2(1)
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Section 2
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Complete Act
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Central Government Act
Section 2(1)(d) in The Trade Marks Act, 1999
(d) " Bench" means a Bench of the Appellate Board;