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motor vehicle act
motor vehicle
motor vehicle act 1939
section 43 motor vehicles act
[
Section 43(2)
] [
Section 43
] [
Complete Act
]
Central Government Act
Section 43(2)(a) in The Motor Vehicles Act, 1939
(a) that the railways are not giving reasonable facilities or are king unfair, advantage of the: action of the State Government under this section.; or