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Ravindran Nair vs Mahatma Gandhi University on 22 January, 2003
Paul K. Mathew vs Mahatma Gandhi University on 7 November, 2001
Dr. Bharath Shetty Y. S/O Dr. Y. ... vs The Registrar, Rajiv Gandhi ... on 22 March, 2007
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rajiv gandhi
of universities
gandhi
section 10
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Central Government Act
Section 10 in The Rajiv Gandhi University Act, 2006
10. The Chief Rector.- The Governor of the State of Arunachal Pradesh shall be the Chief Rector of the University.