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Court, Thiruvananthapuram vs By Adv. Sri.Blaze K.Jose
Ramesh vs The State Of Maharashtra on 24 July, 1962
Ramesh vs The State Of Maharashtra on 24 July, 1962
Dnyaneshwar Sudama Bhagat vs State Of Maharashtra, Through ... on 2 July, 2007
Ananda Kumar @ Anjinappa vs The State Of Karnataka Reptd By Its ... on 21 January, 2013
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indian penal code 1860
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"both were minor"
[
I.P.C.
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Central Government Act
Section 366A in The Indian Penal Code, 1860
366A. 4[ Procuration of minor girl.