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[Complete Act]
Central Government Act
Section 34 in The Tripura Land Revenue And Land Reforms Act, 1960 No. 43 Of 1960
34. Confirmation of the table of revenuerates.
(1) The Administrator may confirm the table of revenuerates submitted to him by the settlement officer with such modifications, if any, as be may consider necessary.
(2) The table of revenue- rates confirmed under sub- section (1) shall be finally published in the Official Gazette.