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Citedby 1 docs
Assistant Controller Of Estate ... vs Prayag Dass Agarwal on 23 April, 1981
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estate duty
52
section 52
estate duty act 1953
[
Section 52(2)
] [
Section 52
] [
Complete Act
]
Central Government Act
Section 52(2)(i) in The Estate Duty Act, 1953
(i) the property shall vest in the Central Government; and