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[Section 78(4)(A)(i)] [Section 78(4)(A)] [Section 78(4)] [Section 78] [Complete Act]
Central Government Act
Section 78(4)(A)(i)(f) in The Punjab Reorganisation Act, 1966
(f) four generating units each of 165 M. W. capacity at Dehar Power House on the right side of Sutlej river,