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[Section 11A] [Complete Act]
Central Government Act
Section 11A(3) in The Motor Vehicles Act, 1939
(3) An application under sub- section (2) shall give particulars relating to the name of the bolder of the driving licence, his temporary and permanent addresses, number and date of issue of the driving licence and the name of the licensing authority by whom the licence was issued and shall be accompanied by the driving licence and three clear copies of a recent photograph of the holder.