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all acts in india
airport authority
section 41
airport
"airport authority"
[
Section 41(2)
] [
Section 41
] [
Complete Act
]
Central Government Act
Section 41(2)(f) in The Airports Authority Of India Act, 1994
(f) the manner in which the Authority may invest its funds under clause (b) of sub- section (3) of section 24;