Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
indian penal code 1860
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
section 445
.445
[
Section 445
] [
I.P.C.
]
Central Government Act
Section 445(f) in The Indian Penal Code, 1860
(f) A finds the key of Z' s house door, which Z had lost, and commits house trespass by entering Z' s house, having opened the door with that key. This is house- breaking.