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Citedby 7 docs - [View All]
Stovekraft Private Limited, Rep. ... vs The Joint Director, Directorate ... on 13 September, 2006
Tata Consultancy Services vs State Of Andhra Pradesh on 5 November, 2004
Union Of India vs M/S Honda Siel Car India Limited on 23 December, 2011
M/S Associated Cement Companies ... vs Commissioner Of Customs on 25 January, 2001
Pantex Geebee Fluid Power Ltd. vs Commissioner Of Customs on 24 January, 2003

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[Section 2(22)] [Section 2] [Complete Act]
Central Government Act
Section 2(22)(e) in The Customs Act, 1962
(e) any other kind of moveable property;