Section 71(4) in The Indian Partnership Act, 1932

Central Government Act

(4) 4[ Every rule made by the the State Government under this section shall be laid, as soon as it is made before the State Legislature.]

1. Subs. by the A. 0. 1937, for" G. G. in C.".

2. Subs. by Act 20 of 1983, s. 2 and Sch. (w. e. f. 15- 3- 1984 )

3. Ins. by the A. O. 1937.

4. Ins. by Act 20 of 1983, s. 2 and Sch. (w. e. f. 15- 3- 1984 ).

CHAP SUPPLEMENTAL CHAPTER VIII SUPPLEMENTAL