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The Asst. Commissioner Of ... vs Adani Export Limited And Adani ... on 28 December, 2006
Asstt. Cit vs Adani Export Ltd. on 31 May, 2007
Gujarat Informatics Ltd.,, ... vs Department Of Income Tax on 9 November, 2012
Bagaria Vegetable Products Ltd. vs Jt. Commissioner Of Income Tax Sp. ... on 28 August, 2006
Commissioner Of Income-Tax vs Punjab Financial Corporation on 4 December, 2001

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Supreme Court of India
Cit vs Gujarat Mineral Development ... on 30 September, 1997
Equivalent citations: 2001 249 ITR 787 SC

ORDER

In view of the decision of this court in the case of CIT v. Elecon Engineering Co. Ltd. [1987] 167 ITR 639, these appeals are dismissed. There will be no order as to costs.