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Citedby 5 docs
B.N.Devadas vs University Grants Commission on 12 June, 2009
P.Gandhi vs The Inspector General on 14 March, 2011
N. Ramesh vs Sibi Madan Gabriel on 4 February, 2008
Sampurnand Sanskrit University ... vs State Of U.P., Through Its ... on 10 May, 2005
Mrs. Monica Bhatia vs Govt. Of National Territory And ... on 27 July, 2009

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[Section 22] [Complete Act]
Central Government Act
Section 22(3) in The University Grants Commission Act, 1956
(3) For the purposes of this section," degree" means any such degree as may, with the previous approval of the Central Government, be specified in this behalf by the Commission by notification in the Official Gazette.