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Citedby 3 docs
Union Of India (Uoi) vs S.R. Doiphode on 25 June, 1973
Kay Kay Embroideries Pvt. Ltd. vs Cloth Markets And Shops Board And ... on 30 August, 2006
H.P. State Electricity Board And ... vs Ranjeet Singh And Ors. on 5 March, 2008
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payment of bonus act
payment of bonus act 1965
bonus act
payment of bonus
bonus act 1965
sec 11(a)
payment of bonus act 1965 doctypes:laws
bonus
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(11) in The Payment Of Bonus Act, 1965
(11) " corporation" means any body corporate established by or under any Central, Provincial or State Act but does not include a company or a co- operative society;