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Citedby 6 docs - [View All]
Mackinnon Mackenzie And Co. Ltd. vs Audrey D'Costa Of Bombay And Anr. on 22 July, 1986
Mackinnon Mackenzie & Co. Ltd vs Audrey D'Costa & Anr on 26 March, 1987
A. Krishnan, President vs The Secretary To Government on 18 July, 2007
Irene Fernandes vs Neo Pharma (Pvt.) Ltd. on 20 January, 1997
State Of Madhya Pradesh And ... vs Pramod Bhartiya And Others on 8 October, 1992

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[Section 1] [Complete Act]
Central Government Act
Section 1(3) in The Equal Remuneration Act, 1976
(3) It shall come into force on such date 1[ , not being later than three years from the passing of this Act, as the Central Government may, by notification, appoint and different dates may be appointed for different establishments or employments.