Section 294(a) in The Indian Penal Code, 1860

Mobile View

Main Search Forums Advanced Search Disclaimer

Citedby 8 docs - [View All]

Jignesh vs State on 30 September, 2008

Deepa And Ors. vs S.I. Of Police, And Anr. on 27 November, 1985

Santha vs State Of Kerala on 16 December, 2005

Lakshamanbhai Manjibhai Patel vs State Of Gujarat & on 4 March, 2013

Badshah Restaurant vs Commissioner Of Police, ... on 20 April, 1998

Loading...

User Queries

indian penal code 1860

indian penal code doctypes: laws

indian penal code, 1860 doctypes:laws

[Section 294] [I.P.C.]

Central Government Act

Section 294(a) in The Indian Penal Code, 1860

(a) does any obscene act in any public place, or