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section 22
cantonment act 1924
cantonment
cantonments act
section 22 title:indian partnership act doctypes: tribunals,others,laws
[
Section 22(1)
] [
Section 22
] [
Complete Act
]
Central Government Act
Section 22(1)(b) in The Cantonments Act, 1924
(b) 8[ Control, direct and supervise] the financial and executive administration of the Board;