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"indian evidence act 1872 "
[
Section 104
] [
Complete Act
]
Central Government Act
Section 104(b) in The Indian Evidence Act, 1872
(b) A wishes to prove, by secondary evidence, the contents of a lost document. A must prove that the document has been lost.
1. Sic. In the Act as published in Gazette of India, 1872, pt. IV, p. 1, there is no illustration (b).