(c) any establishment owned, controlled or managed by--
(i) the Central Government or a department of the Central Government,
(ii) a company in which not less than fifty- one per cent. of the share capital is held by the Central Government or partly by that Government and partly by one or more State Governments,
(iii) a corporation (including a co- operative society) established by or under a Central Act which is owned, controlled or managed by the Central Government, the Central Government;