Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
s.9(1)(i)
section 9
regional rural bank
[
Section 9(1)
] [
Section 9
] [
Complete Act
]
Central Government Act
Section 9(1)(d) in The Regional Rural Banks Act, 1976
(d) two directors, who are officers of the Sponsor Bank, to be nominated by that Bank; and