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Citedby 13 docs - [View All]
The East India Hotels Ltd. vs Syndicate Bank on 7 August, 1996
K.Durairaj vs Ashok Kakri on 22 January, 2010
A.N. Paramkusha Bai vs K. Krishna And Another on 9 December, 1999
Golla Venkanna And Others vs Raheema Bee on 5 July, 2006
K.Krishna vs A.N.Paramkusha Bai And Others on 19 April, 2011

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[Section 6] [Complete Act]
Central Government Act
Section 6(4) in The Specific Relief Act, 1963
(4) Nothing in this section shall bar any person from suing to establish his title to such property and to recover possession thereof.