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The Associated Hotels Of India, ... vs R. B. Jodha Mal Kuthalia on 23 August, 1960
Officer On Spl. Duty (Land ... vs Bai Khadija D/O Mohmed Davji ... on 23 December, 1998
M. Padmavathy, 11, 1St Floor, East ... vs The Government Of Tamil Nadu Rep. ... on 19 April, 1999
The Code Of Criminal Procedure, 1889 (Sections 1 To 176)
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Central Government Act
Section 4(1) in The Indian Penal Code, 1860
(1) 9[ any citizen of India in any place without and beyond India;