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Citedby 70 docs - [
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The Branch Manager, National ... vs Kahas Beherani And Ors. on 18 January, 1996
Akhaya Kumar Sahoo vs Chhabirani Seth And Anr. on 6 April, 1990
New India Assurance Co. Ltd. vs Vidyutkumar Shantilal Shah And ... on 10 July, 2000
The Oriental Insurance Company ... vs Mohiuddin Kuresi @ Md. Moya And ... on 2 May, 2001
National Insurance Co. Ltd. vs Krushna Chandra Das And Ors. on 23 June, 1989
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motor vehicle act
motor vehicle
motor vehicle act 1939
[
Section 95(2)(b)
] [
Section 95(2)
] [
Section 95
] [
Complete Act
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Central Government Act
Section 95(2)(b)(i) in The Motor Vehicles Act, 1939
(i) in respect of persons other than passengers carried for hire or reward, a limit of fifty thousand rupees in all