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code of criminal procedure
code of criminal procedure 1973
code of criminal procedure doctypes:laws
criminal procedure code 1973 doctypes:laws
"code of criminal procedure"
criminal procedures doctypes:laws
"code of criminal procedure" doctypes: laws
[
Section 368
] [
Complete Act
]
Central Government Act
Section 368(a) in The Code Of Criminal Procedure, 1973
(a) may confirm the sentence, or pass any other sentence warranted by law, or