Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
all acts in india
sec 11(a)
telecom regulatory authority of india act "
"section 11"
[
Section 11(1)
] [
Section 11
] [
Complete Act
]
Central Government Act
Section 11(1)(h) in The Telecom Regulatory Authority Of India Act, 1997
(h) facilitate competition and promote efficiency in the operation of telecommunication services so as to facilitate growth in such services;