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Ashiyana Greens vs Commissioner Of Agricultural ... on 9 September, 1980

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[Section 60] [Complete Act]
Central Government Act
Section 60(2) in The Indian Partnership Act, 1932
(2) When the Registrar is satisfied that the provisions of sub- section (1) have been duly complied with, he shall amend the entry relating to the firm in the Register of Firms in accordance with the statement, and shall file it along with the statement relating to the firm filed under section 59.