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[Section 73(1)] [Section 73] [Complete Act]
Central Government Act
Section 73(1)(a) in The Telecom Regulatory Authority Of India Act, 1997
(a) in respect of which the declarant has failed to furnish a return under section 14 of the Wealth- tax Act for the assessment year commencing on the 1st day of April, 1997 or any earlier assessment year or years, or