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Citedby 2 docs
J.J.L.B. Engineers And ... vs Manmohan Harijinder And ... on 3 October, 2000
Sanganer Dal And Flour Mill vs F.C.I. And Ors on 22 October, 1991

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[Section 19(2)] [Section 19] [Complete Act]
Central Government Act
Section 19(2)(a) in The Indian Partnership Act, 1932
(a) submit a dispute relating to the business of the firm to arbitration,