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Citedby 3 docs
Mohan Lal Bahri (Deceased By ... vs K.L. Bahri And Ors. on 25 November, 1997
Accurate Trust vs Commissioner Of Income Tax on 29 April, 2005
Nariman Aspandiar Irani vs Adi Merwan Irani on 20 June, 1989

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[Section 48(b)] [Section 48] [Complete Act]
Central Government Act
Section 48(b)(iv) in The Indian Partnership Act, 1932
(iv) the residue, if any, shall be divided among the partners in the proportions in which they were entitled to share profits.