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[Section 139(ii)] [Section 139] [Complete Act]
Central Government Act
Section 139(ii)(c) in The Customs Act, 1962
(c) in a case falling under clause (i) also presume, unless the contrary is proved, the truth of the contents of such document.] 2[ Explanation.-- For the purposes of this section," document" includes inventories, photographs and lists certified by a Magistrate sub- section (1C) of section 110.]