Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
indian succession act
indian succession act, 1925
succession act
succession
indian succession
"indian succession act"
indian acts
indian succession act doctypes: laws
succession doctypes: laws
indian succession act, 1925 doctypes:subsubsection
[
Section 303(2)
] [
Section 303
] [
Complete Act
]
Central Government Act
Section 303(2)(iii) in The Indian Succession Act, 1925
(iii) A sues as executor of the deceased, not being such. He is an executor of his own wrong.