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Citedby 31 docs - [View All]
N.Kumaravelu vs The Tamil Nadu Industrial on 18 December, 2008
K.Selvi vs The Tamilnadu Industrial ... on 22 August, 2012
Karnataka State Finance ... vs P C Shrinivasa Rao S/O ... on 30 October, 2012
Sicom Limited vs Co-Nick Alloys (India) Limited ... on 13 April, 2005
Maharashtra State Financial ... vs Jaycee Drugs And Pharmaceuticals ... on 10 July, 1990

User Queries
[Section 31(1)] [Section 31] [Complete Act]
Central Government Act
Section 31(1)(aa) in The State Financial Corporations Act, 1951
(aa) 3[ for enforcing the liability of any surety; or"]