Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 31 docs - [
View All
]
N.Kumaravelu vs The Tamil Nadu Industrial on 18 December, 2008
K.Selvi vs The Tamilnadu Industrial ... on 22 August, 2012
Karnataka State Finance ... vs P C Shrinivasa Rao S/O ... on 30 October, 2012
Sicom Limited vs Co-Nick Alloys (India) Limited ... on 13 April, 2005
Maharashtra State Financial ... vs Jaycee Drugs And Pharmaceuticals ... on 10 July, 1990
User Queries
state financial corporations act
act, 1951
"state financial corporations act"
[
Section 31(1)
] [
Section 31
] [
Complete Act
]
Central Government Act
Section 31(1)(aa) in The State Financial Corporations Act, 1951
(aa) 3[ for enforcing the liability of any surety; or"]