Central Government Act
Section 39(2)(a) in The Manipur Panchayati Raj (As Passed By The Houses Of Parliament)
(a) The cost of its own administration including the payment of salary, allowances, provided fund and gratuity to the officers and employees and to the Secretary: Provided that the total expenditure on establishment shall not exceed one- third of the total expenditure, of the Gram Panchayat in any year.