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Citedby 31 docs - [
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E.S.I. Corporation vs Hotel Amred on 5 March, 1998
Regional Director, E.S.I. ... vs Safa International And Ors. on 5 April, 1998
Secretary Of State vs District Board on 3 August, 1939
Garimella Annapurnayya vs Kota Appalanarasimhamturthy And ... on 31 October, 1994
Rohit Shekhar vs Shri Narayan Dutt Tiwari & Anr. on 23 September, 2011
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"indian evidence act 1872 "
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Central Government Act
Section 75 in The Indian Evidence Act, 1872
75. Private documents. All other documents are private.