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Citedby 2 docs
Premchand Jechand vs K.G. Sanghrani, Assistant ... on 10 November, 1967
Mutha Parasmal Jain And Ors. vs Union Of India (Uoi) And Ors. on 3 September, 1980

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[Section 3(3)] [Section 3] [Complete Act]
Central Government Act
Section 3(3)(a) in The Essential Commodities Act, 1955
(a) where the price can, consistently with the controlled price, if any, fixed under this section, be agreed upon, the agreed price;