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Citedby 38 docs - [View All]
Ramesh S/O Uttamrao Bhanapure vs Anjanabai W/O Gopalrao Bhanapure ... on 26 March, 2003
Smt. Vidya vs Anil Kumar Lakotia on 16 October, 1995
Ruchirkumar Gajanandbhai Suthar ... vs Amitaben D/O Hasmukhlal ... on 5 December, 2006
Seema vs Sanjeev Godha on 24 September, 1993
Vidya vs Anil Kumar Lakotia on 16 October, 1995

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[Section 6] [I.P.C.]
Central Government Act
Section 6(a) in The Indian Penal Code, 1860
(a) The sections, in this Code, which contain definitions of offences, do not express that a child under seven years of age cannot commit such offences; but the definitions are to be understood subject to the general exception which provides that nothing shall be an offence which done by child under seven years of age.