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Citedby 4 docs
Gift-Tax Officer And Ors. vs Ici (India) P. Ltd. on 23 May, 1986
The Gift Tax Officer vs Shri P.J. Kurian on 31 January, 2005
Gto vs P.J. Kurian on 31 January, 2005
Rakesh S. Agrawal, Baroda vs Department Of Income Tax on 4 December, 2009
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gifts
gift act
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Section 2
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Complete Act
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Central Government Act
Section 2(vii) in The Gift- Tax Act, 1958
(vii) " company" means a company as defined in section 3 of the Companies Act, 1956 , (1 of 1956 ) and includes a foreign company within the meaning of section 591 of that Act;