Central Government Act
Section 464(g) in The Indian Penal Code, 1860
(g) A endorses a Government promissory note and makes it payable to Z for his order by writing on the bill the words" Pay to Z or his order" and signing the endorsement. B dishonestly erases the words" Pay to Z or his order", and thereby converts the special endorsement into a blank endorsement. B commits forgery.