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Citedby 1 docs
Subhash Gupta vs Registrar Of Trade Marks And Anr. on 9 March, 2006
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trade marks act
trade mark
32\
trade and merchandise act 1958
marks
the trade and merchandise marks act
[
Section 32
] [
Complete Act
]
Central Government Act
Section 32(a) in The Trade And Merchandise Marks Act, 1958
(a) that the original registration was obtained by fraud; or