Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 3 docs
Ashutosh Saha And Anr. vs Mohammad Yusuf Ali And Ors. on 14 November, 1986
Ashutosh Saha And Anr. vs Mohammad Yusuf Ali And Ors. on 14 November, 1986
Omega Motor Company vs Popular Garage And Ors. on 6 December, 1980

Loading...
User Queries
[Section 15] [Complete Act]
Central Government Act
Section 15(1) in The Administration Of Evacuee Property Act, 1950
(1) The Custodian shall maintain a separate account of the property of each evacuee possession whereof has been taken by him, and shall cause to be made therein entries of all receipts and expenditure in respect thereof.