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M. Govinda Rao And Ors. vs A.P. State Wakf Board And Ors. on 13 December, 2007

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[Section 61(1)] [Section 61] [Complete Act]
Central Government Act
Section 61(1)(d) in The Wakf Act, 1995
(d) allow inspection of wakf properties, accounts, records or deeds and documents relating thereto;