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indian penal code 1860
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
[
Section 171B
] [
I.P.C.
]
Central Government Act
Section 171B(2) in The Indian Penal Code, 1860
(2) A person who offers, or agrees to give, or offers or attempts to procure, a gratification shall be deemed to give a gratification.