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[Section 3] [Complete Act]
Central Government Act
Section 3(f) in The Pharmacy Act, 1948
(f) 4[ a representative of the University Grants Commission and a representative of the All India Council for Technical Education;]
1. Subs. by Act 70 of 1976, s. 3, for" authority known as a Inter- University Board" (w. e. f. 1- 9- 1976 ).
2. Subs. by s. 3, ibid., for" three" (w. e. f. 1- 9- 1976 ).
3. Ins. by Act 24 of 1959, s. 4 (w. ef. 1- 5- 1960 ).
4. Subs. by Act 70 of 1976, s. 3, for cl. (f) (w. e. f. 1- 9- 1976 ).