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[Section 71] [Complete Act]
Central Government Act
Section 71(2) in The Bihar Reorganisation Act, 2000
(2) In place of the cadres of the Indian Administrative Service, Indian Police Service and Indian Forest Service for the existing State of Bihar, there shall, on and from the appointed day, be two separate Jharkhand in respect of each of these services. cadres, one for the State of Bihar and the other for the State of