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hindu succession act 1956
hindu succession act
succession act
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hindu succession act doctypes:laws
hindu succession
hindu
hindu succession act 1956 doctypes: laws
succession act 1956
succession doctypes: laws
"hindu succession act" doctypes: laws
[
Section 3(1)
] [
Section 3
] [
Complete Act
]
Central Government Act
Section 3(1)(f) in The Hindu Succession Act, 1956
(f) " heir" means any person, male or female, who is entitled to succeed to the property of an intestate under this Act;