Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 6 docs - [View All]
William Grant & Sons Ltd. vs Mcdowell & Compay Ltd. on 27 May, 1994
The Indian Performing Right ... vs Mr. Aditya Pandey And Anr. on 28 July, 2011
Phonographic Performance ... vs Cri Events Private Limited & Ors on 28 July, 2011
Sonata Information Technology ... vs Additional Commissioner Of ... on 31 January, 2006
M/S Phonographic Performance ... vs M/S Radio Mid Day (West) India Ltd. on 7 April, 2010

Loading...
User Queries
[Section 19] [Complete Act]
Central Government Act
Section 19(2) in The Copyright Act, 1957
(2) The assignment of the copyright in any work shall, among other things,- indicate clearly the rights proposed to be assigned and the size of the work.